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State of Jammu-Kashmir - Section

Section 44 in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978

44. Power to inspect.

- The prescribed authority or any person authorised by him in this behalf may within the tourist area, inspect at all reasonable times, the premises in which a dealer or a travel agent carries on his business or any premises where a hotel is operated and required such dealer, travel agent or a hotel-keeper to produce any document, kept in pursuance of this Act or the rules made thereunder for inspection.