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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(4)(c) in The Karnataka Lokayukta Act, 1984

(c)[ no dearness allowance shall be payable either to the Lokayukta or Upalokayukta.] [Inserted by Act 15 of 1986 w.e.f. 4.12.1985.]