Delhi High Court - Orders
Ashutosh Goel vs State Bank Of India And Ors on 4 January, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8652/2017 & C.M. APPL. 35560/2017
ASHUTOSH GOEL ..... Petitioner
Through: Ms. Prem Lata Bansal, Senior
Advocate along with Petitioner in person.
versus
STATE BANK OF INDIA AND ORS ..... Respondents
Through: Mr. S.L. Gupta, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.01.2023 Hon'ble Judge is not holding the Court today. List on 01.02.2023.
By Order (COURT MASTER) JANUARY 04, 2023/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:07.01.2023 12:38:53