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Delhi High Court - Orders

Ashutosh Goel vs State Bank Of India And Ors on 4 January, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~9
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 8652/2017 & C.M. APPL. 35560/2017
                                ASHUTOSH GOEL                        ..... Petitioner
                                            Through: Ms. Prem Lata Bansal, Senior
                                            Advocate along with Petitioner in person.

                                                  versus

                                STATE BANK OF INDIA AND ORS       ..... Respondents
                                             Through: Mr. S.L. Gupta, Advocate.

                                CORAM:
                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                  ORDER

% 04.01.2023 Hon'ble Judge is not holding the Court today. List on 01.02.2023.

By Order (COURT MASTER) JANUARY 04, 2023/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:07.01.2023 12:38:53