Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6DDA] [Entire Act] Union of India - Subsection Section 6DDA(iv) in Income Tax Rules, 1962 (iv)the stock exchange shall ensure that transactions (in respect of cash and derivative market) once registered in the system are not erased;
