Section 2(8)(c) in Andhra Pradesh Pawn Brokers Act, 2002

[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

(c)an advance made by a Bank or a Co-operative Society or an advance made from a provident fund to which the Provident Funds Act, 1925 applies;

Legal Document View