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State of Maharashtra - Section

Section 22K in Maharashtra Police Act

22K. Police Establishment Boards to comply rules and regulations.

While performing the functions under this Act, the Police Establishment Board No. 1, Police Establishment Board No. 2, Police Establishment Board at Range Level, Police Establishment Board at Commissionerate Level, Police Establishment Board at District Level and Police Establishment Board at the Levels of Specialized Agencies, shall comply with and follow all the provisions of law including rules and regulations as may be in force, from time to time.