Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Energy Conservation Act, 2001 (b)"Appellate Tribunal" means the Appellate Tribunal for Energy Conservation established [referred to in section 30] [ Substituted for the words "established under section 30" by Energy Conservation (Amendment) Act, 2010 (NO. 28 OF 2010)];
