Section 2(1)(c) in The Disaster Management Authority (National Disaster Response Force) Rules, 2008
(c)"Central Para Military Forces" means the Central Para Military Forces constituted under,-(i)the Central Reserve Police Force Act, 1949 (66 of 1949);(ii)the Border Security Force Act, 1968 (47 of 1968);(iii)the Central Industrial Security Force Act, 1968 (50 of 1968); [* * *] [Omitted word "or" by Notification No. G.S.R. 857 (E) dated 11.12.2008 (w.e.f. 14.2.2008)](iv)the Indo-Tibetan Border Police Force Act, 1992 (35 of 1992);[or] [Inserted Notification No. G.S.R. 857 (E) dated 11.12.2008 (w.e.f. 14.2.2008)](v)[ the Sashastra Seema Bal Act, 2007 (53 of 2007)] [Inserted Notification No. G.S.R. 857 (E) dated 11.12.2008 (w.e.f. 14.2.2008)]