Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 19 in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011 19. The application for grant in case of hospitalization after injury shall be disposed of within 7 days of its receipt.
