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[Cites 0, Cited by 3] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(1) in Motor Vehicles Act, 1939

(1)No person shall drive a motor vehicle or cause or allow a motor vehicle to be driven in any public place at a speed exceeding the maximum speed fixed for the vehicle by or under this Act or by or under any law for the time being in force:Provided that such maximum speed shall in no case exceed the maximum fixed for the vehicle in the Eighth Schedule.