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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(p) in The Gujarat Homoeopathic Act, 1963

(p)to appoint boards of studies and committees consisting of persons who may or may not be members of the Council and to lay down the constitution, the duties and the functions of such boards and committees;