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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Daman and Diu - Subsection

Section 80(ix) in The Daman And Diu Panchayat Regulation, 2012

(ix)all sums received in aid of or for expenditure on any institution or service, maintained or financed from the District Panchayat Fund or managed by the District Panchayat;