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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000

4. Consultation by the Executive Authority.

- The Executive Authority shall consult the Gram Panchayat and the Assistant Director of Mines and Geology having jurisdiction to, (i) identify the potential independent sources of sand for auction; (11) asses the quantity of the sand that can be obtained during the lease period; (iii) its market value; and (iv) minimum upset price.