Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] Union of India - Subsection Section 207(2) in Cantonments Act, 1924 (2)Every such order shall specify the place to be entered and the locality in which the same in situated and the period, which shall not exceed seven days, for which the order is to remain in force.
