Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] State of Jammu-Kashmir - Subsection Section 106(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (1)Each charge shall state one offence only and in no case shall an offence be described in the alternative in the same charge.
