Section 6(2)(i) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

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Union of India - Subsection

Section 6(2)(i) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003

(i)who are governed by the State Governments; provided that they give an undertaking to provide funds in their Plan. Budget regularly till facilities are fully provided as per the time bound programme indicated by them, and

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Union of India - Subsection

Section 6(2)(i) in The Establishment Of New Medical College, Opening Of New Or Higher Course Of Study Or Training And Increase Of Admission Capacity By A Medical College Regulations, 2003