Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(5) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(5)The special needs of differently able children and children with complex needs shall be individually addressed;