Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The Khadi Mark Regulations, 2013 4. Obligation to use Khadi Mark. - Every person or certified khadi institution engaged in the business of sale or trade as khadi or khadi products shall affix on such products a Khadi Mark tag or label issued under these regulations.
