Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 6 vs M/S Sap Labs India Pvt. Ltd. Through ... on 4 October, 2019
Bench: Uday Umesh Lalit, Aniruddha Bose
ITEM NO.6 +62 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 30692/2019
(Arising out of impugned final judgment and order dated 30-08-2018
in ITA No. 224/2018 passed by the High Court Of Karnataka At
Bengaluru)
PR. COMMISSIONER OF INCOME TAX 6 & ANR. Petitioner(s)
VERSUS
M/S SAP LABS INDIA PVT. LTD. THROUGH DIRECTOR Respondent(s)
(FOR ADMISSION and I.R. and IA No.149371/2019-CONDONATION OF DELAY
IN FILING )
Item 62
Diary No(s). 26872/2019
(APPLICATION(S) FOR CONDONATION OF DELAY IN FILING & REFILING &
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 04-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Zoheb Hossain, Adv.
Mr. Pushkarna, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP(C ) No. 28652/2018.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER Signature Not Verified BRANCH OFFICER Digitally signed by INDU MARWAH Date: 2019.10.05 10:51:19 IST Reason: