Chattisgarh High Court
Smt. Lata Sahu vs Chhannu Lal Nishad 18 Mac/60/2018 Ankur ... on 12 January, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MAC No. 59 of 2018
Smt.Lata Sahu & Ors. Versus Chhannu Lal Nishad & Ors.
12.01.2018 Ms.Pushplata Khalkho, Advocate for the appellants.
Heard on I.A.No.1, which is an application for condonation of delay.
Finding the reasons assigned in the said application to be satisfactory,
I.A.No.1 is allowed and delay of 308 days in filing the appeal stands
condoned.
Admit.
Issue notice to the respondents as per rules.
Call for the records. List it for final hearing in due course.
Sd/-
(P. Sam Koshy) JUDGE Sumit