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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Rajasthan - Subsection

Section 49(6) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(6)The terms and conditions of transfer of the employees from one University to another, who opt for transfer, shall be such as may be determined by the State Government.