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Delhi High Court - Orders

Nitin Kumar Advocate vs Bar Council Of Delhi & Ors on 17 April, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~50
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 4756/2023 & CM APPL. 18334/2023
                                 NITIN KUMAR ADVOCATE                                   ..... Petitioner
                                                   Through: Mr.M.Souri Dev, Advocate.

                                                   Versus

                                 BAR COUNCIL OF DELHI & ORS.                         ..... Respondents
                                                   Through: Mr.Shanul Kadian, Advocate for R-7.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                   ORDER
                          %                        17.04.2023
                          1.     Heard.
                          2.     Issue notice.

3. Learned counsel appearing on behalf of respondent(s) accept notice.

4. On the petitioner taking steps, notice be issued to the remaining respondents by all permissible modes, returnable on 14.09.2023.

PURUSHAINDRA KUMAR KAURAV, J APRIL 17, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:21.04.2023 11:11:41