Delhi High Court - Orders
Nitin Kumar Advocate vs Bar Council Of Delhi & Ors on 17 April, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4756/2023 & CM APPL. 18334/2023
NITIN KUMAR ADVOCATE ..... Petitioner
Through: Mr.M.Souri Dev, Advocate.
Versus
BAR COUNCIL OF DELHI & ORS. ..... Respondents
Through: Mr.Shanul Kadian, Advocate for R-7.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 17.04.2023
1. Heard.
2. Issue notice.
3. Learned counsel appearing on behalf of respondent(s) accept notice.
4. On the petitioner taking steps, notice be issued to the remaining respondents by all permissible modes, returnable on 14.09.2023.
PURUSHAINDRA KUMAR KAURAV, J APRIL 17, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:21.04.2023 11:11:41