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State of Chattisgarh - Section

Section 62 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

62. Honorary Degrees.

- A proposal for the award of an Honorary Degree shall first be examined by the Academic Council. The Council shall, thereafter, forward to the Board through the Vice-Chancellor the results of such examination. The Board shall make such recommendation to the Chancellor as it deems to be in the best interests of the Vishwavidyalaya.