Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 12 in West Bengal Societies Registration Rules, 1963 12. Permission for alteration of Memorandum. An application for permission for alteration of the Memorandum of a society as contemplated in section 8 shall be filed in Form V.
