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[Cites 0, Cited by 0] [Section 107B(1)] [Section 107B] [Entire Act]

State of Gujarat - Subsection

Section 107B(1)(b) in Gujarat Prohibition Act, 1949

(b)inspect at all reasonable hours the accounts or other documents relating to the stocks of any excisable article imported or manufactured, or stored in respect of which such duty or fee has been paid or is payable and any place where such article is manufactured or stored;