Punjab-Haryana High Court
Satish Mohan Bansal vs Surender Kumar And Others on 11 November, 2010
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
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CR No.2011 of 2010
DATE OF DECISION: 11.11.2010
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Satish Mohan Bansal
. . . . Petitioner
Vs.
Surender Kumar and others
. . . . Respondents
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CORAM : HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: - Mr.Naveen Sheoran, Advocate for
Mr.Gaurav Mohunta, Advocate for the petitioner.
Mr.Aftab Singh, Advocate for respondent No.1.
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RAKESH KUMAR JAIN J. (ORAL)
Learned counsel for the petitioner prays for withdrawal of the revision petition on the ground that matter has been compromised by the parties.
Be that as it may, revision petition is dismissed as withdrawn.
(RAKESH KUMAR JAIN) 11.11.2010 JUDGE Vivek