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Union of India - Section

Section 6 in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987

6. Staff Car.

- As Chief Executive of the Bureau, the Director-General shall be entitled to free use of staff car for official purpose including the journeys from residence to office and vice-versa. He will be allowed to use staff car (car upto and including 16 H.P.) for non-duty journeys upto five hundred kilometres per month on payment of an amount of one hundred and fifty rupees in accordance with instructions contained in the OM No. F.3(16)-E.II(A)/84(2) dated the 20th February, 1985 issued by the Ministry of Finance (Department of Expenditure).