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Allahabad High Court

Shiksha Prasar Samiti And Others vs Addl. Director Of Education Alld. And ... on 25 January, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 45588 of 1999

Petitioner :- Shiksha Prasar Samiti And Others
Respondent :- Addl. Director Of Education Alld. And Others
Petitioner Counsel :- Y.K.Saxena
Respondent Counsel :- C.S.C.

Hon'ble Dilip Gupta,J.

List has been revised. No one appears to press the petition.

The Committee of Management dispute is in issue in the present petition which was filed in the year 1999. The term of the Committee of Management came to an end long back and several elections may have taken place in between. The petition has, therefore, been rendered infructuous by lapse of time. It is, accordingly, dismissed.

It is, however, made clear that dismissal of this petition will not effect the validity of the subsequent election(s).

Order Date :- 25.1.2010 SK