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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(2)All applications for relief or assistance for accident relief, funeral, natural death, marriage and old age pension shall be sent to the Special Tahsildar (Social Security Scheme) by the registered member or his nominee, as the case maybe. In respect of educational assistance, the application along with the certificate of the concerned Village Administrative Officer shall be sent to the concerned authorities through the Headmaster or Principal or Dean of the concerned educational institution. In respect of assistance for delivery or miscarriage of pregnancy or termination of pregnancy, the application along with the certificate of the concerned Village Administrative Officer and Village Health Nurse shall be sent to the Medical Officer of the concerned Block Primary Health Centre.