Section 141(2)(a) in Andhra Pradesh Municipalities Act, 1965

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State of Andhra Pradesh - Subsection

Section 141(2)(a) in Andhra Pradesh Municipalities Act, 1965

(a)provide for the classification of supply of water under the following categories, namely:-

(i)supply to residential buildings;

(ii)supply to residential hotels;

(iii)supply to shops, commercial establishments (other than industrial undertakings), restaurants, eating houses, the aters and places of public amusement or entertainment;

(iv)supply to industrial undertakings;

(v)supply to non-residential buildings not falling within the scope of category (ii), category (iii) or category (iv).

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State of Andhra Pradesh - Subsection

Section 141(2)(a) in Andhra Pradesh Municipalities Act, 1965