Gujarat High Court
Samta Rawikant Manglani vs State Of Gujarat & on 16 March, 2016
Author: Sonia Gokani
Bench: Sonia Gokani
R/SCR.A/7131/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CRIMINAL APPLICATION (QUASHING) NO. 7131 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7132 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7133 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7134 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7136 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7138 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7139 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7141 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7142 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7144 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7145 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7146 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7147 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7295 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7296 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7297 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7405 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7535 of 2015
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HC-NIC Page 1 of 2 Created On Fri Mar 18 02:26:31 IST 2016
R/SCR.A/7131/2015 ORDER
SPECIAL CRIMINAL APPLICATION NO. 7647 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7649 of 2015
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SPECIAL CRIMINAL APPLICATION NO. 7651 of 2015
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SAMTA RAWIKANT MANGLANI....Applicant(s)
Versus
STATE OF GUJARAT & 1....Respondent(s)
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Appearance:
MR SP MAJMUDAR, ADVOCATE for the Applicant(s) No. 1
MR. NISHIT P GANDHI, ADVOCATE for the Applicant(s) No. 1
MR KM PARIKH, ADVOCATE for the Respondent(s) No. 2
PUBLIC PROSECUTOR for the Respondent(s) No. 1
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CORAM: HONOURABLE MS JUSTICE SONIA GOKANI
Date : 16/03/2016
COMMON ORAL ORDER
Mr.K.M.Parikh, learned advocate appearing for the respondent No.2 has filed leaved note.
Learned Sr.Advocate Mr.Marshal appearing with Mr. S.P.Majmudar for the applicant requires some time to bring on record some of the details particularly finalization of the assessment in all these matters.
Let all these matters appear on 30th March, 2016.
(MS SONIA GOKANI, J.) BINA Page 2 of 2 HC-NIC Page 2 of 2 Created On Fri Mar 18 02:26:31 IST 2016