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Gujarat High Court

Samta Rawikant Manglani vs State Of Gujarat & on 16 March, 2016

Author: Sonia Gokani

Bench: Sonia Gokani

             R/SCR.A/7131/2015                                            ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         SPECIAL CRIMINAL APPLICATION (QUASHING) NO. 7131 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7132 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7133 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7134 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7136 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7138 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7139 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7141 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7142 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7144 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7145 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7146 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7147 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7295 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7296 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7297 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7405 of 2015
                                      With
              SPECIAL CRIMINAL APPLICATION NO. 7535 of 2015
                                      With


                                    Page 1 of 2

HC-NIC                           Page 1 of 2      Created On Fri Mar 18 02:26:31 IST 2016
                   R/SCR.A/7131/2015                                                ORDER



                   SPECIAL CRIMINAL APPLICATION NO. 7647 of 2015
                                               With
                   SPECIAL CRIMINAL APPLICATION NO. 7649 of 2015
                                               With
                   SPECIAL CRIMINAL APPLICATION NO. 7651 of 2015
         ==========================================================
                         SAMTA RAWIKANT MANGLANI....Applicant(s)
                                        Versus
                          STATE OF GUJARAT & 1....Respondent(s)
         ==========================================================
         Appearance:
         MR SP MAJMUDAR, ADVOCATE for the Applicant(s) No. 1
         MR. NISHIT P GANDHI, ADVOCATE for the Applicant(s) No. 1
         MR KM PARIKH, ADVOCATE for the Respondent(s) No. 2
         PUBLIC PROSECUTOR for the Respondent(s) No. 1
         ==========================================================

          CORAM: HONOURABLE MS JUSTICE SONIA GOKANI

                                        Date : 16/03/2016


                                      COMMON ORAL ORDER

Mr.K.M.Parikh, learned advocate appearing for the respondent No.2 has filed leaved note.

Learned Sr.Advocate Mr.Marshal appearing with Mr. S.P.Majmudar for the applicant requires some time to bring on record some of the details particularly finalization of the assessment in all these matters.

Let all these matters appear on 30th March, 2016.

(MS SONIA GOKANI, J.) BINA Page 2 of 2 HC-NIC Page 2 of 2 Created On Fri Mar 18 02:26:31 IST 2016