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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(28) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(28)'Gross Calorific Value' or 'GCV' in relation to a thermal generating station means the heat produced in kCal by complete combustion of one kilogram of solid fuel or one litre of liquid fuel or one standard cubic meter of gaseous fuel, as the case may be;