Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 34 in Chhattisgarh Food and Nutritional Security Act, 2012 34. Act not in derogation of any other scheme or law. - The entitlements under this Act shall not be in any way derogatory of any other scheme or law made by the Parliament in this behalf.
