Himachal Pradesh High Court
Amar Singh & Ors vs . Jagdish Chand on 29 September, 2023
Amar Singh & Ors vs. Jagdish Chand RSA No. 255 of 2012 .
29.09.2023 Present: Ms. Bhawna Sharma, Advocate, vice Ms. Shabnam Advocate, for appellants No. 1, 4 to 6 and 8.
Mr. Aasheesh Patial, Advocate, for the respondent.
As per report of the Registry, Power of of Attorney on behalf of appellant No.7 has not been filed. Let necessary Power of Attorney be filed within two weeks. List thereafter.
rt (Ranjan Sharma) Judge 29th September, 2023 (himani) ::: Downloaded on - 29/09/2023 20:37:14 :::CIS