Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 32 in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

32. Budget proposals by the Committee. - Before the budget prepared for the financial year, the Committee shall send to the Executive Committee its proposals for expenses in connection with the imparting of training together with an estimate of expenses which are likely to be incurred in holding the examinations during the next financial year for being included in the budget.