Section 21(1) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003
(1)The Board of Governors shall consist of-(a)the Chancellor - Chairman;(b)the Vice-Chancellor - Member-Secretary;(c)Principal Secretary/Secretary to the State Government in the Higher Education Department or a Secretary to the State Government nominated by the State Government;(d)Five persons nominated by the TALEEM Research Foundation, Ahmedabad;(e)A nominee of the UGC;(f)Three eminent educationists and academicians of the State, out of whom at least one will be a woman, nominated by the Visitor;(g)Three academicians out of whom at least one will be a woman nominated by the Chancellor.
