Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(a) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(a)has the necessary infrastructure like adequate office space, equipments and man-power to effectively discharge his activities;