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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Rajasthan - Subsection

Section 157(ii) in Rajasthan Registration Rules, 1955

(ii)A certificate in the following form shall be entered in the endorsement column of the register to which the entry is transferred and on the document below the former certificate, the document being sent for if it is not in the office: