Supreme Court - Daily Orders
M/S. Armaan Ispat And Power Pvt. Ltd. vs M/S P. Balasubba Setty Power And Steel on 3 March, 2020
Bench: R. Banumathi, A.S. Bopanna
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) Diary No(s). 28374/2019
in
SLP(C) No(s). 15810-15811 of 2019
M/S. ARMAAN ISPAT AND POWER PVT. LTD. Petitioner(s)
VERSUS
M/S P. BALASUBBASETTY POWER AND STEEL & ORS. Respondent(s)
O R D E R
Prayer for oral hearing of the review petition is rejected.
Delay condoned.
We have perused the Review Petition and the connected papers carefully and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petition(s) is/are, accordingly, dismissed.
...................J. (R. BANUMATHI) .....................J. (A.S. BOPANNA) Signature Not Verified NEW DELHI Digitally signed by MAHABIR SINGH MARCH 3, 2020 Date: 2020.03.04 13:09:43 IST Reason:
ITEM NO.1003 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) Diary No(s). 28374/2019 in SLP(C) No(s). 15810-15811 of 2019 M/S. ARMAAN ISPAT AND POWER PVT. LTD. Petitioner(s) VERSUS M/S P. BALASUBBASETTY POWER AND STEEL & ORS. Respondent(s) (IA No. 156321/2019 - CONDONATION OF DELAY IN FILING IA No. 119118/2019 - ORAL HEARING) Date : 03-03-2020 These matters were called on for hearing today. CORAM :
HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE A.S. BOPANNA By Circulation UPON perusing papers the Court made the following O R D E R In terms of the signed order, the review petition(s) is/are dismissed.
Pending applications, if any, shall also stand disposed of.
(MAHABIR SINGH) (BEENA JOLLY) AR-cum-PS BRANCH OFFICER (Signed order is placed on the file)