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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(n) in Bio-Medical Waste Management Rules, 2016

(n)[ in case of all bedded health care units, maintain and update on day to day basis the bio-medical waste management register and display the monthly record on its website according to the bio-medical waste generated in terms of category and colour coding as specified in Schedule I;] [Substituted by Notification No. G.S.R. 129(E), dated 19.2.2019 (w.e.f. 28.3.2016).]