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[Cites 0, Cited by 3] [Entire Act]

State of Gujarat - Section

Section 24 in The Gujarat Panchayats Act, 1993

24. Staff of Panchayat to be made available.

- Every panchayat shall make available to the State Election Commission such staff as it may require for the performance of any duties in connection with the preparation and revision of a list of voters for an electoral division and conduct of elections in respect of that panchayat.