Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Kerala - Subsection Section 114(2) in Kerala Municipality Building Rules, 1999 (2)Fire escape stairway shall be directly connected with public or common areas on all floors and shall lead directly to the ground.
