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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(1) in Haryana Dholidar, Butimar, Bhondedar and Muqararidar (Vesting of Proprietary Rights) Rules, 2011

(1)An application for obtaining copies of the orders passed by the authorities under these rules shall be made on payment of such fee as specified in rule 10.