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State of Tamilnadu - Section

Section 42 in Periyar University Act, 1997

42. General Fund.

- The University shall have a General Fund to which shall be credited-
(a)its income from fees, grants, donations and gifts, if any;
(b)any contribution or grant made by the Central Government, State Government, the University Grants Commission or like authority, any local authority or any corporation owned or controlled by the Government; and
(c)endowments and other receipts.
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