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[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Uttar Pradesh - Subsection

Section 147(5) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(5)The employer shall ensure that all electrical appliances and current carrying equipment used at building and construction work are made of sound material and are properly and adequately earthed.