Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 6 in U.P. Security Prisoners Rules, 1972 6. Clothing and bedding. - Security prisoners may wear their own clothes and use their own bedding and shoes. They may also, with the permission of the Superintendent, receive extra clothing and bedding from friends and relations.
