Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] State of Telangana - Subsection Section 59(2)(b) in Hyderabad Metropolitan Water Supply and Sewerage Act, 1989 (b)to construct a closed cesspool, or soakage pit and drain or drains emptying into such cesspool or soakage pit.