Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(13) in Andhra Pradesh School Education Regulatory and Monitoring Commission Act, 2019 (13)"School Education" means study of a curriculum or course for the pursuit of knowledge from pre-primary, Classes I to X and Teacher Education;
