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State of Punjab - Section

Section 22A in The Punjab Water Prevention and Control of Pollution Rules, 1977

22A. [ Annual Report of the activities of the Board. [Inserted vide Punjab Government Notification No. 8/25/89-STE(5)/2476, dated 27th November, 1998.]

- The form of annual report of the year last ended, giving a true and full account of the activities of the Board during the previous financial year, shall conform to the particulars specified in Form IV-A.]