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Patna High Court - Orders

Dilip Kumar Rai vs Rajendra Agricultural University And ... on 19 April, 2023

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                               Civil Writ Jurisdiction Case No.10204 of 2016
                  ======================================================
                  Dilip Kumar Rai

                                                                             ... ... Petitioner/s
                                                     Versus

                  Rajendra Agricultural University and Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    :     Mr.Gajanan Arun, Advocate
                  For the Respondent/s    :     Mr.Arvind Ujjwal, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
                  SHARMA
                                        ORAL ORDER

8    19-04-2023

The case was made tied up in terms of the fact that the education service matters were assigned to this Court earlier, but presently, the roster of education service matter is not with this Court.

Let the matter be placed before Hon'ble the Chief Justice for necessary orders.

(Sanjeev Prakash Sharma, J) Ashwini/-

Item No.50 U