Patna High Court - Orders
Dilip Kumar Rai vs Rajendra Agricultural University And ... on 19 April, 2023
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10204 of 2016
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Dilip Kumar Rai
... ... Petitioner/s
Versus
Rajendra Agricultural University and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Gajanan Arun, Advocate
For the Respondent/s : Mr.Arvind Ujjwal, Advocate
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CORAM: HONOURABLE MR. JUSTICE SANJEEV PRAKASH
SHARMA
ORAL ORDER
8 19-04-2023The case was made tied up in terms of the fact that the education service matters were assigned to this Court earlier, but presently, the roster of education service matter is not with this Court.
Let the matter be placed before Hon'ble the Chief Justice for necessary orders.
(Sanjeev Prakash Sharma, J) Ashwini/-
Item No.50 U